(1.) Petitioner is the complainant in C.M.P. No. 7921 of 1998 on the file of learned Judicial Magistrate No. I, Kuzhithurai and he has filed the revision aggrieved against the orders dated 11.6.99.
(2.) The case in brief is as folios:
(3.) Heard, the learned counsel for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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