M MOKKAIYAN Vs. ASSISTANT DIRECTOR FISHERIES DEPARTMENT MADURAI

JUDGEMENT

(1.) 1. Petitioner seeks issuance of writ of certiorarified mandamus calling for the records of first respondent in his proceedings Na.Ka.No.4197/E/98, dated 2.12.1998 and quash the same and pass such further orders.

(2.) PETITIONER is the President of Vaigai Dam Fishermen Co-operative Society, Periakulam Taluk,. Theni District.

(3.) BEFORE going into the question of law, it is only proper to extract the contents of notice, which is challenged in this writ petition, The same read thus, "TAMIL"