(1.) Petitioner/Accused in C. C. No. 273 of 1989 on the file of learned Judicial Magistrate, Polur, has preferred the revision aggrieved against the Order passed in C. N. P. No. 2976/99 dated 30-8-99.
(2.) The case in brief is as follows :
(3.) Heard the learned counsel for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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