LAWS(MAD)-1989-1-16

COMMISSIONER OF WEALTH TAX Vs. V VEERARAGHAVULU

Decided On January 20, 1989
COMMISSIONER OF WEALTH TAX Appellant
V/S
V.VEERARAGHAVULU Respondents

JUDGEMENT

(1.) IN this reference under section 27(3) of the Wealth-tax Act, 1957 (hereinafter referred to as "the Act"), the questions of law referred for the opinion of this court are as follows.