S KRISHNAMURTHI Vs. DIST REVENUE OFFICER CUDDALORE

JUDGEMENT

(1.) The prayer in the writ petition is as follows:-

(2.) Notice of motion has been ordered by Sivasubramaniam, J. on 5-9-1988. While ordering notice of motion returnable on 12-9-1988, the learned Judge ordered that the paddy seized from the petitioner shall not be sold if they are still available. This order was made on 5-9-1988.

(3.) The learned Government Advocate appears before me with instructions.