COMMISSIONER OF GIFT TAX Vs. RANGASAMI NAIDU P

Referred Judgements :-

COMMR. OF GIFT TAX V. GETTL CHETTIAR [REFERRED TO]
KATAMA NATCHIAR V. RAJAH SIVAGANGA [REFERRED TO]
MUDUNGOPAL V. KAMBUKSH [REFERRED TO]
GUJJULAL V. FATEHLAL [REFERRED TO]
HURPURSHAD V. SHEO DYAL [REFERRED TO]
APPOVIER V. RAMASUBBU IYER [REFERRED TO]
DILWORTH V. COMMR. FOR LAND AND INCOME TAX [REFERRED TO]
BALWANT SINGH V. RANI KISHORI [REFERRED TO]
CARTER V. CARTER [REFERRED TO]
FINCH V. COMMR. OF STAMP DUTIES [REFERRED TO]
POTTS' EXECUTORS V. COMMRS. OF INLAND REVENUE [REFERRED TO]
GRIMWADE V. FEDERATION COMMR. OF TAXATION [REFERRED TO]
ATT. GENERAL OF CEYLON V. AR. ARUNACHALAM CHETTIAR [REFERRED TO]
GORTON V. COMMR. OF TAXATION [REFERRED TO]
RAMASWAMI NAYAKAR V. RAJU PADAYACHI [REFERRED TO]
VIRAVAN CHETTIAR V. SRINIWASACHARIAR [REFERRED TO]
THAYALAMBAL V. KRISHNA PATTAR [REFERRED TO]
VENKATESWARA PATTAR V. MANAKYAMMAL [REFERRED TO]
M.K. STREMANN V. COMMR. OF I.T.,MADRAS [REFERRED TO]
DR. A.R. SHUKLA V. COMMR.OF GIFT TAX [REFERRED TO]
LAXMIBAI NARAYANARAO NERLEKAR V. COMMR. OF I.T. [REFERRED TO]
C N ARUNACHALA MUDALIAR VS. C A MURUGATHA MUDALLAR ANOTHER [REFERRED TO]
MALLESAPPA BANDEPPA DESAI VS. DESAI MALLAPPA ALIAS MALLESAPPA [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. KESHAVLAL LALLUBHAI PATEL [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. M K STREMANN [REFERRED TO]
G NARAYANA RAJU DEAD VS. G CHAMARAJU [REFERRED TO]
KESHAVLAL LALLUBHAI PATEL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DUGGIRALA SADASIVA VITTAL VS. BOLLA RATTALU [REFERRED TO]
COMMISSIONER OF GIFT TAX ANDHRA PRADESH AT HYDERABAD VS. C SATYANARAYANA MURTHI [REFERRED TO]
GODAVARI LAKSHMINARASAMMA VS. GODAVARI RAMA BRAHMAN [REFERRED TO]
SUBRAMANIA V. COMMR. OF I.T. [REFERRED TO]
SEKHARAN VS. STATE OF TAMIL NADU [REFERRED TO]
SUBRAMANIA IYER P K VS. COMMISSIONER OF GIFT TAX [REFERRED TO]
KISANSING MOHANSING BALWAR VS. VISHNU BALKRISHNA JOGALEKAR [REFERRED TO]
SHIBA PRASAD SINGH VS. RANI PRAYAG KUMARI DEBI [REFERRED TO]
VENKAYYAMMA GARU; VENKATARAMANAYYAMMA BAHADUR GARU VS. VENKATARAMANAYYAMMA BAHADUR GARU; VENKAYYAMMA GARU [REFERRED TO]
SIRDAR BAHADUR SIRDAR INDRA SINGH VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
RAJANIKANTA PAL VS. JAGAMOHAN PAL [REFERRED TO]