LAWS(MAD)-2019-6-431

VIKAS SUBMERSIBLE SPARES Vs. ASSISTANT COMMISSIONER

Decided On June 24, 2019
Vikas Submersible Spares Appellant
V/S
ASSISTANT COMMISSIONER Respondents

JUDGEMENT

(1.) This common order will govern all these four writ petitions.

(2.) Mr.R.Senniappan, learned counsel on record for writ petitioner in all these four writ petitions is before this Court. Mr.M.Hariharan, learned 'Additional Government Pleader' (' AGP' for brevity) accepts notice on behalf of sole respondent in all these four writ petitions.

(3.) With consent of learned counsel on both sides, main writ petitions itself are taken up and are being disposed of.