J.DELIBARN Vs. BAR COUNCIL OF INDIA

Referred Judgements :-

TRIDIP KUMAR DINGAL VS. STATE OF W.B [REFERRED TO]
DATTATREYA VS. MAHAVEER [REFERRED TO]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
BABUBHAI MULJIBHAI PATEL VS. NANDLAL KHODTDAS BAROT [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
ISHWAR SINGH AJAY KUMAR VS. KULDIP SINGH RAGHBIR SINGH [REFERRED TO]
RAJBIR SINGH HFS II VS. STATE OF HARYANA [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
KHETRABASI BISWAL VS. AJAYA KUMAR BARAL [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
INDU SHEKHAR SINGH VS. STATE OF U P [REFERRED TO]
AVTAR SINGH HIT VS. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE [REFERRED TO]
RASHMI MISHRA VS. MADHYA PRADESH PUBLIC SERVICE COMMISSION [REFERRED TO]
PUBLIC SERVICE COMMISSION UTTARANCHAL VS. MAMTA BISHT [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
VIJAY KUMAR KAUL VS. UNION OF INDIA [REFERRED TO]
M BALAKRISHNAN VS. CORPORATION OF MADURAI [REFERRED TO]
SADHU BHAGWANDAS DURLABHRAM VS. UDAYKUMAR H. DAVE [REFERRED TO]
STATE OF RAJASTHAN VS. UCCHAB LAL CHHANWAL [REFERRED TO]
RANJAN KUMAR VS. STATE OF BIHAR [REFERRED TO]
H.C. KULWANT SINGH VS. H.C. DAYA RAM [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH AND OTHERS VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]