V.KALYANAKUMAR Vs. K.UNNIKRISHNAN

JUDGEMENT

(1.) Aggrieved over the Judgement and Decree dated 29.07.2009 passed in O.S.No.25 of 2007 on the file of the Additional District Judge cum Fast Track Court No.1, Erode, the defendants 1 and 2 have come forward with the first appeal.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial Court.

(3.) Suit for compensation.