REGENT COMPUTRONICS PVT. LTD.

Omega Enterprises Appellant

V/S

Ministry Of Civil Aviation Respondents

Referred Judgements :-

STATE OF PUNJAB VS. YOGINDER SHARMA ONKAR RAI AND CO [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
ANIL KUAMR SRIVASTAVA VS. STATE OF U P [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. BANDEEP SINGH AND ORS. [REFERRED TO]
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. VS. CSEPDI TRISHE CONSORTIUM [REFERRED TO]
JSW INFRASTRUCTURE LIMITED AND ANR. VS. KAKINADA SEAPORTS LIMITED AND ORS. [REFERRED TO]
CSEPDI-TRISHE CONSORTIUM VS. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED [REFERRED TO]
HERO ECOTECH LTD VS. COMMISSIONER OF BACKWARD CLASSES WELFARE [REFERRED TO]

JUDGEMENT

(1.) The present writ petition is filed against the proceedings of the third respondent dated 25.06.2018 in canceling the tender issued for the work of granting license for management of car/truck parking service at Integrated Air Cargo Complex and Allied areas, AAICLAS at Chennai Airport. Consequently, the petitioner seeks for a direction to the respondents to award the tender in their favour, being the highest bidder.

(2.) The case of the petitioner is as follows:

(3.) The second and third respondents filed a counter affidavit.

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OMEGA ENTERPRISES Vs. MINISTRY OF CIVIL AVIATION

Referred Judgements :-

JUDGEMENT

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