MUTHULAKSHMI Vs. BALAGURU PANDIYAN

Referred Judgements :-

P.SAMPOORNAM AND OTHERS V. L.T.SOMASUNDARAM AND OTHERS [REFERRED TO]
YESUDHAS AND OTHERS VS. PRIMALA REGU [REFERRED TO]
GOPAL KRISHNAJI KETKAR V. MOHAMMED HAJI LATIFF AND OTHERS [REFERRED TO]
S RANGARAJU NAIDU VS. S THIRUVARAKKARASU [REFERRED TO]
N P THIRUGNANAM VS. R JAGAN MOHAN RAO [REFERRED TO]
SUBHRA MUKHERJEE VS. BHARAT COKING COAL LIMITED [REFERRED TO]
PARMANAND VS. BAJRANG [REFERRED TO]
H P PYAREJAN VS. DASAPPA [REFERRED TO]
SILVEY VS. ARUN VARGHESE [REFERRED TO]
MUSAUDDIN AHMED VS. STATE OF ASSAM [REFERRED TO]
K R VENUGOPAL VS. K R SRINIVASAN [REFERRED TO]
MEHBOOB-UR-REHMAN (DEAD) THROUGH LRS VS. AHSANUL GHANI [REFERRED TO]
R.GNANA ARULMONI VS. R.S.MAHARAJAN [REFERRED TO]