REGENT COMPUTRONICS PVT. LTD.

M.Shyam Appellant

V/S

MANAGING DIRECTOR Respondents

Referred Judgements :-

SUSHMA GOSAIN V. UNION OF INDIA [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
SUSHMA GOSAIN VS. UNION OF INDIA [REFERRED TO]
PHOOLWATI VS. UNION OF INDIA [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. BHAGWAN SINGH [REFERRED TO]
JAGDISH PRASAD VS. STATE OF BIHAR [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. HAKIM SINGH [REFERRED TO]
DIRECTOR OF EDUCATION SECONDARY VS. PUSHPENDRA KUMAR [REFERRED TO]
SANJAY KUMAR VS. STATE OF BIHAR [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPN VS. NANAK CHAND [REFERRED TO]
UNION OF INDIA VS. PRAMOD GUPTA [REFERRED TO]
STATE BANK OF INDIA VS. SOMVIR SINGH [REFERRED TO]
THE INSPECTOR GENERAL OF PRISIONS, TIRUCHIRAPALLI DISTRICT VS. P. MARIMUTHU [REFERRED TO]

JUDGEMENT

(1.) The order of rejection dated 17.04.2018, rejecting the claim of the writ petitioner for compassionate appointment on the ground that the application seeking appointment was not submitted within a period of three years from the date of death of the deceased employee, is under challenge in the present writ petition.

(2.) The learned counsel for the writ petitioner states that the father of the writ petitioner late Sri.S.Mathivannan, who was employed as Office Assistant in the Housing Board Department, R.S.Puram, Coimbatore - 2 and died on 29.03.1998, while he was in service.

(3.) The application seeking appointment was submitted on 26.05.2014.

Click here to view full judgment.

M.SHYAM Vs. MANAGING DIRECTOR

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address