M. PALAYEE Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) The Writ petitioners claim ownership over the petition mentioned land comprised in survey No. 698, Sooraiyur Village, Thiruverambur Taluk, Trichy District. By the impugned communication dtd. 13/7/2018, the eighth respondent has been entrusted with the work of constructing protective wall, entrance Arch and Gate arrangements for Anna University in BIT campus, Trichy - 24. If the wall in question is put up, it would encircle the petition mentioned land. Questioning the award of tender in favour of the eighth respondent by the seventh respondent, this Writ petition has been filed.

(2.) This Court while entertaining the Writ petition, granted an interim order on 6/9/2018 in W.M.P. (MD) No. 16715 of 2018. Seeking to vacate the same, the sixth respondent has filed W.M.P. (MD) No. 3548 of 2019.

(3.) Heard the learned counsel on either side.