(1.) This is a common order in these five writ petitions.
(2.) Mr.S.Rajasekar, learned counsel on record for writ petitioner in all the five writ petitions and Mr.V.Haribabu, learned Additional Government Pleader, who accepts notice on behalf of the lone respondent in all the five writ petitions are before this Court.
(3.) With consent of learned counsel on both sides, main writ petitions are taken up, heard out and are being disposed of.