K. RAJA AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS DEPARTMENT AND ORS.

Referred Judgements :-

AJITH SINGH JANUJA VS. STATE OF PUNJAB [REFERRED TO]
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA VS. UNION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
R K SABHARWAL VS. STATE OF PUNJAB [REFERRED TO]
P S GHALAUT VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. VIRPAL SINGH CHAUHAN [REFERRED TO]
RITESH R SAH VS. Y L YAMUL [REFERRED TO]
S S BOLA VS. B D SARDANA [REFERRED TO]
M H PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
BIMLESH TANWAR VS. STATE OF HARYANA [REFERRED TO]
PRAFULLA KUMAR DAS VS. STATE OF ORISSA [REFERRED TO]
ARVINDER SINGH BAINS VS. STATE OF PUNJAB [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
P V GEORGE VS. STATE OF KERALA [REFERRED TO]
PURAVANKARA PROJECTS LTD VS. HOTEL VENUS INTERNATIONAL [REFERRED TO]
UNION OF INDIA VS. RAMESH RAM [REFERRED TO]
T NARASIMHULU VS. STATE OF A P [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [REFERRED TO]
SAMTA AANDOLAN SAMITI VS. UNION OF INDIA [REFERRED TO]
S T SADIQ VS. STATE OF KERALA [REFERRED TO]
N. SANTOSH KUMAR AND ORS. VS. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS. [REFERRED TO]
STATE OF U.P. AND ORS. VS. ANIL KUMAR SHARMA AND ORS. [REFERRED TO]
S. PANNEER SELVAM AND ORS. VS. GOVERNMENT OF TAMIL NADU AND ORS. [REFERRED TO]
TRIPURARI SHARAN AND ANR. VS. RANJIT KUMAR YADAV & ORS. [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [REFERRED TO]