(1.) This common order will dispose of these three writ petitions.
(2.) Mr.T.Mohan, learned counsel representing the counsel on record for writ petitioner in these three writ petitions is before this Court. Ms.G.Dhanamadhri, Government Advocate on behalf of lone official respondent in all these three writ petitions is also before this Court.
(3.) With the consent of learned counsel on both sides, main writ petitions are taken up and are being disposed of. Therefore this common order will govern these three writ petitions.