(1.) The suit has been filed for the following reliefs :
(2.) Despite service of suit summons on the sole defendant, they have not chosen to enter appearance3 and therefore they were set exparte by order dated 11.07.2019.
(3.) Heard the learned counsel for the plaintiff.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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