(1.) Heard Ms.D.Shobana, learned counsel appearing for the appellant, who states, on instructions, that the matter has become infructuous. An endorsement is also made to that effect.
(2.) The Writ Appeal is, accordingly, consigned to records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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