RED CHILLIES EXPORTS Vs. COMMISSIONER OF CUSTOMS, CHENNAI

JUDGEMENT

(1.) Mr.S.Murugappan, learned counsel on record for writ petitioner and Ms.Hema Muralikrishnan, learned Senior Standing Counsel on behalf of both the respondents are before this Court.

(2.) Counter affidavit has been filed and pleadings are complete.

(3.) With consent of both learned counsel, main writ petition itself is taken up and disposed of.