LAWS(MAD)-2019-5-43

MANIKANDAN. G Vs. DISTRICT COLLECTOR

Decided On May 17, 2019
Manikandan. G Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) The matter in issue pertains to location of Primary Health Centre inside the premises of Arulmighu Meenakshi Sundareswarar Temple at Madurai Town.

(2.) This Court in continuation and conjecture with the orders dated 22.05.2019 and 07.06.2019 is passing the following order:

(3.) The fourth respondent has filed a status report dated 04.06.2019 and it is relevant to extract the following:-