NAMBILLAI SABHA Vs. COMMISSIONER

Referred Judgements :-

T.D. GOPALAN VS. THE COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT,MADRAS [REFERRED TO]
THE COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT,CHENNAI AND OTHERS VS. SRIKANTH AND ANOTHER [REFERRED TO]
PARASAMAYA KOLERINATHA MADAM VS. P NATESA ACHARI [REFERRED TO]
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS VS. ANDARVILLAI MUTHARAMMAN TEMPLE ERANIEL [REFERRED TO]
COMMISSIONER VS. T S PALANICHAMY [REFERRED TO]
BALAKRISHNAN VS. COMMISSIONER H R AND C E DEPARTMENT [REFERRED TO]
THANUMALAYAPERUMAL MUDALIAR VS. COMMISSIONER [REFERRED TO]
SRI AYYAPPA SEVA SAMAJAM VS. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT [REFERRED TO]
THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CATHETRAL ROAD, THANJAVUR TOWN AND MUNICIPALITY VS. KANNAN ALIAS KANNIAN [REFERRED TO]