B.MAHESWARI Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) The respective prayers that has been sought for in these writ petitions are as follows:-

(2.) The seventh respondent in W.P(MD).No.7463 of 2018 is the petitioner in W.P(MD).No.13865 of 2019.

(3.) The petitioner in W.P(MD).No.7463 of 2018 is the resident in particular locality, where the respondents 5, 6 and 7 had been running small industries of Aluminium vessels manufacturing, has come out with the prayer of Mandamus to direct the respondents 1 to 3 therein, to close down those industries run by the private respondents therein, and shift from that locality to some other locality.