R.ELLAPPAN Vs. STATE OF TAMIL NADU

Referred Judgements :-

STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
KURUKSHETRA CENTRAL COOP. BANK LTD.VS. MEHAR CHAND [REFERRED TO]
STATE OF PUNJAB VS. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR VS. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR VERMA [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORPORATION NATIONAL BUILDINGS CONSTRUCTION CORPORATION VS. S RAGHUNATHAN:S P SINGH [REFERRED TO]
GUJARAT AGRICULTURAL UNIVERSITY VS. RATHOD LADHU BECHAR [REFERRED TO]
CHANCHAL GOYAL VS. STATE OF RAJASTHAN [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
M RAJA VS. CEERI EDUCATIONAL SOCIETY PILANI [REFERRED TO]
S C CHANDRA VS. STATE OF JHARKHAND [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
STATE OF KARNATAKA VS. H GANESH RAO [REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED TO]
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. VS. A. SINGAMUTHU [REFERRED TO]