LAWS(MAD)-2019-4-464

R.GOWRISHANKAR Vs. SECRETARY

Decided On April 08, 2019

R.Gowrishankar Appellant

V/S

SECRETARY Respondents

Referred Judgements :-

STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
STATE OF ORISSA VS. SANGRAM KESHARI MISRA [REFERRED TO]
SECRETARY MIN OF DEFENCE VS. PRABHASH CHANDRA MIRDHA [REFERRED TO]

JUDGEMENT

(1.) The charge memo dated 28.03.2018 is under challenge in the present writ petition.

(2.) The charge against the writ petitioner is extracted here under:

(3.) Annexure-II to the charge memo enumerates the statement of allegations and imputation of misconduct.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.