ADHOC COMMITTEE Vs. K RAJA

JUDGEMENT

(1.) Application Nos.7609, 7611 and 7613 of 2018, have been filed by (i) Mr.K.Raja, Secretary (ii) Mr.O.Shanmugasundaram, Vice President, and (iii) Mr.T.Krishnamurthy, Hon. Assistant Secretary, Coimbatore District Football Association, Coimbatore/the applicants therein, against (i) Tamil Nadu Football Association, represented by its President, Chennai; (ii) Mr.Jesiah Vilavarayor, Former President, Tamil Nadu Football Association, Chennai and (iii) Adhoc Committee, Coimbatore District Football Association, Coimbatore, the respondents therein, seeking the following prayers, respectively against each of the applications:

(2.) Adverting to the arguments of the parties, a learned Single Judge, vide common order in A.Nos.7609, 7611 and 7613 of 2018, dated 03.04.2019, appointed Mr.M.Thangaraju, District Judge (Retd), as the Election Officer, to conduct election to elect the office bearers of Coimbatore District Football Association (CDFA) for a term of four years from the date of their assuming charge after due election.

(3.) Learned Single Judge, has issued a further direction at Paragraph No.12 of the common order in A.Nos.7609, 7611 and 7613 of 2018, dated 03.04.2019, which reads thus:-