A.GLORY MARRY Vs. SECRETARY TO GOVERNMENT

Referred Judgements :-

BRITISH RAILWAYS BOARD V. HERRINGTON [REFERRED TO]
LORD MORRIS IN HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
PRADIP CHANDRA PARIJA AND OTHERS V. PRAMOD CHANDRA PATNAIK AND OTHERS [REFERRED TO]
MALATHI DAS AND OTHERS,VS. SURESH AND OTHERS [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
STATE OF PUNJAB VS. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH [REFERRED TO]
STATE OF MYSORE VS. S V NARAYANAPPA [REFERRED TO]
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR VS. RATILAL MOTILAL PATEL [REFERRED TO]
R N NANJUNDAPPA VS. T THIMMIAH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI VS. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. MUNICIPAL CORPORATION [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF BIHAR VS. KALIKA KUER alias KALIKA SINGH [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF MADHYA PRADESH VS. YOGESH CHANDRA DUBEY [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [REFERRED TO]
NIHAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
G.L. BATRA VS. STATE OF HARYANA [REFERRED TO]
AMARENDRA KUMAR MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY [REFERRED TO]
NAND KUMAR VS. STATE OF BIHAR [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SURENDRA KUMAR AND ORS. VS. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS. [REFERRED TO]
SANDHYA EDUCATIONAL SOCIETY AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]