M SAKTHIVEL Vs. BLOCK DEVELOPMENT OFFICER

JUDGEMENT

(1.) Seeking to call for the records of impugned proceedings in Na.Ka.No.130/2019/T2 dated 10.05.2019 and quash the same and consequently, direct the respondent to issue the extension of renewal of lease to the petitioner for the year 2019-2020 for 12 months towards Thalaivasal Daily Vegetable Market situated at Thalaivasal Post, Attur Taluk, Salem District in view of G.O.Ms.No.277, Rural Development (C-4) Department, dated 22.11.2001, which is passed in the Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and sales in Panchayats) Rules, 2001 and as per the order made by this Court in W.P.No.5201/2019 dated 11.03.2019, the petitioner is before this Court with this writ petition.

(2.) Mr.D.Suriyanarayanan, learned Additional Government Pleader takes notice for the respondent.

(3.) Heard the learned counsel for the petitioner and the learned Additional Government Pleader appearing for the respondent.