SABA.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU

Referred Judgements :-

POPPATLAL SHALL V. STATE OF ? MADRAS [REFERRED TO]
INLAND REVENUE COMMISSIONER V. JOINER [REFERRED TO]
VISITOR AMU V. K.S.MISRA [REFERRED TO]
CIT V. BADHRAJA AND COMPANY [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
RANANJAYA SINGH VS. BAIJNATH SINGH [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
SHYAM KISHORI DEVI VS. PATNA MUNICIPAL CORPORATION [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. T V SUNDRAM IYENGAR PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
NELSON MOTIS VS. UNION OF INDIA [REFERRED TO]
OSWAL AGRO MILLS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
GANGA PRASAD VERMA VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. SALIMBHAI ABDULGAFFAR SHAIKH [REFERRED TO]
UNION OF INDIA VS. S B VOHRA [REFERRED TO]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED TO]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED TO]
A N ROY COMMISSIONER OF POLICE VS. SURESH SHARMA SINGH [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
TAMIL NADU STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
STATE OF HARYANA VS. SURESH [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUNDER LAL JAIN [REFERRED TO]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED TO]
ANSAL PROPERTIES AND INDUSTRIES LTD VS. STATE OF HARYANA [REFERRED TO]
PHOOL PATTI VS. RAM SINGH [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED TO]
SATHEEDEVI VS. PRASANNA [REFERRED TO]
DELHI AIRTECH SERVICES PVT LTD VS. STATE OF U P [REFERRED TO]
RAISA BEGUM VS. STATE OF UTTAR PRADESH [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. AJIT KUMAR IDDYA [REFERRED TO]
INDIAN DENTAL ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ADAMJI LOOKMANJI AND CO VS. STATE OF MAHARASHTRA [REFERRED TO]
NAMAMAL VS. RADHEY SHYAM [REFERRED TO]