LAWS(MAD)-2019-2-59

PURUSHOTHAMAN Vs. RANGANATHAN (DECEASED) SIVAKAMASUNDARI

Decided On February 14, 2019
PURUSHOTHAMAN Appellant
V/S
Ranganathan (Deceased) Sivakamasundari Respondents

JUDGEMENT

(1.) The present revision is filed seeking for reopening of the execution proceedings in E.P.No.93 of 2009 in O.S.No.20 of 2006, which came to be closed on 12.12.2014 by the learned I Additional Sub-ordinate Judge, Cuddalore.

(2.) Heard Mr.K.Radha Krishnan, learned counsel for the petitioner and Mr.D.Ravichander, learned counsel appearing on behalf of the respondent.

(3.) The brief facts of the case is as follows: