J.MOHAMMED ABDUL RAHEEM Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) Mr.M.Mohamed Rafi, learned counsel on record for writ petitioner is before this Court.

(2.) Mr.M.Pandiarajan, learned Additional Government Pleader, accepts notice on behalf of all five respondents.

(3.) With consent of learned counsel on both sides, main writ petition is taken up, heard out and is being disposed of.