(1.) The plaintiff in O.S.No. 319 of 2000 on the file of the Principal District Munsif Court, Villupuram, is the appellant herein.
(2.) O.S.No. 319 of 2000 had been filed by the plaintiff P.Sushila represented by her power agent Ms.V.Pushpa against the Collector, Villupuram District and the Tahsildar, Villupuram, seeking a Judgment and Decree directing the defendants to change the patta of the suit property in the name of the plaintiff and for costs.
(3.) The suit property was described as land in Thodarthanur village in New S.No. 4, Old S.No. 291, 1.06 acres in Patta No. 3, within Koliyanur Panchayat Limits, Villupuram District. This suit came up for consideration before the learned Principal District Munsif, Villupuram, on 28/6/2002 and the suit was dismissed.