LAWS(MAD)-2019-12-294

K.CHELLAPPAN Vs. PANCHARANI

Decided On December 20, 2019
K.CHELLAPPAN Appellant
V/S
Pancharani Respondents

JUDGEMENT

(1.) The judgment and decree dated 07.11.2016 passed by the learned District Judge, District Court No.II, Kancheepuram in Original Suit No.13 of 2014, is under challenge in the present appeal suit.

(2.) The appellant in the appeal suit is the defendant in the suit and the respondents in the appeal suit are the plaintiffs in the suit.

(3.) For the sake of convenience, the ranking of the parties in the appeal suit would be referred to as per their ranks in the Trial Court.