MANAGEMENT OF SATHYABAMA UNIVERSITY Vs. PRESIDING OFFICER

Referred Judgements :-

WORKMEN OF TIRUMALA TIRUPATHI DEVASTHANAMAS V. THE MANAGEMENT AND ANOTHER [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL,VELLORE V. THE PRESIDING OFFICER,INDUSTRIAL TRIBUNAL,MADRAS AND OTHERS [REFERRED TO]
KERALA AND ANOTHER V. UNION OF INDIA,BY ITS SECRETARY,DELHI AND OTHERS [REFERRED TO]
WORKMEN OF TIRUMALA TIRUPATHI DEVASTHANAM VS. MANAGEMENT [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. HARI PRAKASH [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
AHMEDABAD PVT PRIMARY TEACHERS ASSOCIATION VS. ADMINISTRATIVE OFFICER [REFERRED TO]
MANAGEMENT OF GORDON WOODROFE AGENCIES PRIVATE LIMITED VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
STATE BANK OF BIKANER VS. OM PRAKASH SHARMA [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE and HOSPITAL VS. PRESIDING OFFICER ANDANOTHER [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE and HOSPITAL VS. PRESIDING OFFICER ANDANOTHER [REFERRED TO]
PONDICHERRY HOUSING BOARD EMPLOYEES UNION VS. GOVERNMENT OF PONDICHERRY [REFERRED TO]
FATHER RAYMOND COELHO VS. LABOUR INSPECTOR OFFICE OF REGIONAL JOINT LABOUR COMMISSIONER JAIPUR [REFERRED TO]
QUEENS EDUCATIONAL SOCIETY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
VIPULBHAI M. CHAUDHARY VS. GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. AND ORS. [REFERRED TO]
TATA IRON AND STEEL COMPANY LTD. VS. DISTRICT TRANSPORT OFFICER AND ORS. [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL VS. RAMESH GELLI [REFERRED TO]
R.C. GUPTA & ORS. ETC. ETC. VS. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION & ORS ETC. [REFERRED TO]
PARADEEP PHOSPHATES LIMITED VS. STATE OF ORISSA & ORS [REFERRED TO]