M.ELANGOVAN Vs. THE SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This petition has been filed, directing the respondents to give permission and protection to conduct Kabadi tournament on 03.05.2019 to 05.05.2019 and Cricket Matches on 31.05.2019 to 02.06.2019 in Sobanapuram Village, Turaiyur Taluk, Trichy District by considering the representation dated 22.04.2019.

(2.) Heard the learned counsel appearing for the petitioner and the learned Government Advocate (Crl.Side) appearing for the respondents.

(3.) The learned Government Advocate (Crl.Side) appearing for the respondents submits that the police does not have any reservations on the place, where the tournament is to be conducted. However, there is an apprehension that some law and order problem may arise during the tournament.