REGENT COMPUTRONICS PVT. LTD.

S.Murukesan Appellant

V/S

R.Gunaseelan Respondents

Referred Judgements :-

AWATAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
CHIEF INSPECTOR OF MINES VS. KARAM CHAND THAPAR [REFERRED TO]
RAYALA CORPORATION PRIVATE LIMITED VS. DIRECTOR OF ENFORCEMENT NEW DELHI [REFERRED TO]
MAMLESHWAR PRASAD VS. KANHAIYA LAL DEAD [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA VS. STATE OF BIHAR [REFERRED TO]
KOLHAPUR CANESUGAR WORKS LIMITED VS. UNION OF INDIA [REFERRED TO]
A C THALWAL VS. HIGH COURT OF HIMACHAL PRADESH [REFERRED TO]
GENERAL FINANCE COMPANY VS. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB [REFERRED TO]
MAOSI NAINSI JAIN VS. STATE OF MAHARASHTRA [REFERRED TO]
SENTHAMARAI VS. S KRISHNARAJ [REFERRED TO]
STATE OF RAJASTHAN VS. BALVEER @ BALLI [REFERRED TO]
FIBRE BOARDS (P) LTD., BANGALORE VS. COMMISSIONER OF INCOME TAX, BANGALORE [REFERRED TO]
MEHBOOB ALI VS. STATE OF RAJASTHAN [REFERRED TO]
SHREE BHAGWATI STEEL ROLLING MILLS VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]

JUDGEMENT

(1.) The petitioner in Crl.RC No.579 of 2015 and Crl.OP No.3177 of 2019 has been ranked as A2 and Criminal Revision Petition was filed challenging the dismissal of the discharge petition filed in Crl.MP No.5054 of 2014. While this revision petition was pending, the Court below proceeded to frame the charges and therefore, the Criminal original petition has been filed challenging the framing of charges in CC No.13 of 2014.

(2.) The petitioner in Crl.OP No.17027 of 2014 is ranked as A1 and the said petition has been filed challenging the proceedings in CC No.13 of 2014, pending on the file of the XI Additional Sessions Judge for CBI Cases, Chennai.

(3.) The case of the prosecution is that the Annamalai University in its meeting held on 16.08.2011, appointed A1 as the Member of Dental Faculty in Raja Muthaiah Dental College and Hospital and also made him as a Member representing Annamalai University in the Dental Council of India. A2 is a Medical Director of Rajan Dental Clinic, Chennai and he was nominated as the Member of the Dental Council of India by the Tamil Nadu State Government. The Executive Committee of the Dental Council of India accepted A2 as a Member to the Dental Council of India w.e.f.10.07.2011.

Click here to view full judgment.

S.MURUKESAN Vs. R.GUNASEELAN

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address