J. AKILANDAM Vs. S.PARVATHI

JUDGEMENT

(1.) Aggrieved over the judgment and decree dated 25.08.2010, passed in O.S.No.65 of 2009, on the file of the Principal District Court, Namakkal, the defendant has come forward with the first appeal.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial court.

(3.) Suit for specific performance.