S.BALASUBRAMANIAN Vs. DISTRICT COLLECTOR SALEM DISTRICT

Referred Judgements :-

STATE OF MADHYA PRADESH V. BANI SINGH [REFERRED TO]
STATE OF JHARKHAND V. AMBAY CEMENTS [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
MATHURA PRASAD VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
RANJIT SINGH VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH [REFERRED TO]
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI VS. N SIVASAMY COMMERCIAL TAX OFFICER CHANNAI [REFERRED TO]
PARAMESWARAN VS. STATE OF TAMIL NADU [REFERRED TO]
R TIRUPATHY VS. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE [REFERRED TO]
M ELANGOVAN VS. TRICHY DISTRICT CENTRAL CO-OPERATIVE BANK [REFERRED TO]