REGENT COMPUTRONICS PVT. LTD.

P.S.MANI Appellant

V/S

S.M.A. Jaleel Respondents

Referred Judgements :-

GOMATHINAYAGAM PILLAI VS. PALANISWAMI NADAR [REFERRED TO]
GOVIND PRASAD CHATURVEDI VS. HARI DUTT SHASTRI [REFERRED TO]
HIND CONSTRUCTION CONTRACTORS VS. STATE OF MAHARASHTRA [REFERRED TO]
INDIRA KAUR VS. SHEO LAL KAPOOR [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. S U T N I SANGAM [REFERRED TO]

JUDGEMENT

(1.) Aggrieved over the judgment and decree dated 30.11.2010, passed in O.S. No.7439 of 2010, on the file of the Additional District Judge, Fast Track Court No.1, Chennai, the first appeal has been preferred by the plaintiff.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial Court.

(3.) Suit for specific performance and direction.

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P.S.MANI Vs. S.M.A. JALEEL

Referred Judgements :-

JUDGEMENT

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