S.RAMESH Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) The petitioner filed this writ petition for a direction to the respondents 1 to 3 to inspect the area earmarked for installation of Giant Wheel and Diesel Generator and permit the fifth respondent to operate the giant wheel only in case stability certificate is obtained from the competent authority.

(2.) Mr.A.K.Baskarapandian, Special Government Pleader takes notice on behalf of the respondents 1,2 and 4.

(3.) Mr.K.Guhaseela Ruban, takes notice on behalf of the third respondent.