REGENT COMPUTRONICS PVT. LTD.

SAKUNTHALA Appellant

V/S

K. GANESAN Respondents

Referred Judgements :-

CARTWRIGHT V. MACCORMACK [REFERRED TO]
SITA RAM BHAU PATIL VS. RAMCHANDRA NAGO PATIL [REFERRED TO]
RAMZAN VS. HUSSAINI [REFERRED TO]
TARLOK SINGH VS. VIJAY KUMAR SABHARWAL [REFERRED TO]
S BRAHMANAND VS. K R MUTHUGOPAL [REFERRED TO]
AHMMADSAHB ABDUL MILA VS. BIBIJAN [REFERRED TO]
ZARINA SIDDIQUI VS. A RAMALINGAM ALIAS R AMARNATHAN [REFERRED TO]
DAGADABAI(DEAD) BY L.RS. VS. ABBAS @ GULAB RUSTUM PINJARI [REFERRED TO]
R.LAKSHMIKANTHAM VS. DEVARAJI [REFERRED TO]

JUDGEMENT

(1.) The legal representatives of the deceased defendant in O.S. No. 125 of 2003 on the file of the Sub Court, Chidambaram, are the appellants herein.

(2.) O.S. No. 125 of 2003 had been filed by the plaintiff K. Ganesan against the defendant S. Narayanaswamy, seeking specific performance of an agreement of sale dated 18.11.1992 and in default for the Court to execute the sale deed and for a further direction against the defendant to deliver possession of the suit properties free from any obstruction and for costs of the suit.

(3.) By Judgment dated 18.01.2006, the suit was decreed.

Click here to view full judgment.

SAKUNTHALA Vs. K. GANESAN

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address