REGENT COMPUTRONICS PVT. LTD.

K. Kalidass Appellant

V/S

P. Munusami Respondents

Referred Judgements :-

BISMILLAH VS. JANESHWAR PRASAD [REFERRED TO]
DULARIADEVI VS. JANARDANSINGH [REFERRED TO]
NOORDUDDIN VS. K L ANAND [REFERRED TO]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
KHATRI HOTELS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Aggrieved over the judgment and decree dated 19.09.2008 passed in O.S. No.333 of 2007 on the file of the Additional District Court, Fast Track Court No.4, Bhavani, the second defendant has preferred the appeal.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial court.

(3.) Suit for declaration and possession.

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K. KALIDASS Vs. P. MUNUSAMI

Referred Judgements :-

JUDGEMENT

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