CHOLAMANDALAM INVESTMENT Vs. STATE OF TAMIL NADU

Referred Judgements :-

SRINIVASA NAICKER VS. PONNAMMAL [REFERRED TO]
MANAGER,ICICI BANK LTD.,V. PRAKASH KAUR [REFERRED TO]
ICICI BANK LIMITED AND ANOTHER VS. JOINT COMMISSIONER,SALES TAX [REFERRED TO]
TATA MOTOR FINANCE LIMITED AND ANOTHER VS. ASSISTANT COMMISSIONER,SALES TAX [REFERRED TO]
YELLAPPAGOUDA SHANKARGOUDA PATIL VS. BASANGOUDA SHIDDANGOUDA PATIL [REFERRED TO]
GURSAHAI SAIGAL IN ALL APPEALS VS. COMMISSIONER OF I T PUNJAB IN ALL APPEALS [REFERRED TO]
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED TO]
SETH LOON KARAN SETHIYA VS. IVAN E JOHN [REFERRED TO]
STATE OF MADRAS VS. CEMENT ALLOCATION CO ORDINATING ORGANISATION [REFERRED TO]
HUKAM CHAND PRITHV I CHAND VS. UNION OF INDIA [REFERRED TO]
SYED ABDUL KHADER VS. RAMI REDDY [REFERRED TO]
GOVIND SARAN GANGA SARAN VS. COMMISSIONER OF SALES TAX [REFERRED TO]
BUILDERS ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
B GANGADHAR VS. B R RAJALINGAM [REFERRED TO]
CHARANJIT SINGH CHADHA VS. SUDHIR MEHRA [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
ST JOHNS TEACHERS TRANING INSTITURTE VS. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
FEDERAL BANK LTD VS. STATE OF KERALA [REFERRED TO]
K P MOHAMMED SALIM VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI VS. A R S THIRUMENINATHA NADAR FIRM TUTICORIN [REFERRED TO]
ANUP SHARMA VS. BHOLA NATH SHARMA [REFERRED TO]
CHOLAMANDALAM INVESTMENT & FINANCE CO., LTD VS. CHIEF SECRETARY TO GOVT [REFERRED TO]
TATA MOTORS FINANCE LIMITED, ICICI BANK LIMITED AND FAMILY CREDIT LIMITED AND ANOTHER VS. ASSISTANT COMMISSIONER OF SALES TAX, JOINT COMMISSIONER OF SALES TAX AND ASSISTANT COMMISSIONER OF SALES TAX SALT LAKE CHARGE AND OTHERS [REFERRED TO]
HDFC BANK LIMITED VS. THE STATE OF TAMILNADU [REFERRED TO]
M/S CITI BANK VS. COMMISSIONER OF SALES TAX [REFERRED TO]
NAVEEN KUMAR VS. VIJAY KUMAR AND ORS [REFERRED TO]