LAWS(MAD)-2019-6-538

PARIYASAMY Vs. DISTRICT COLLECTOR PERAMBALUR PERAMBALUR DISTRICT

Decided On June 13, 2019
Pariyasamy Appellant
V/S
District Collector Perambalur Perambalur District Respondents

JUDGEMENT

(1.) Instant writ petition is filed praying for a direction, directing 1st to 5th respondent to consider the petitioner's representation dtd. 20/5/2019, directing the 4th and 5th respondent to issue suitable protection to the village people worship Sri Kottaikaruppu Temple Nagasale, Perambalur District.

(2.) Material on record discloses that there are rival groups in the village claiming maintenance of the temple. Petitioner has contended that they have made four new deities and requested for replacement of the old deities for performance of Kumbabishekam, which the rival group seem to have not agreed upon.

(3.) When the matter came up in the fore noon, we requested Additional Government Pleader to get instructions.