MUNIYANDI @ MUNIRAJ Vs. STATE OF TAMIL NADU

Referred Judgements :-

JOHNY AND FIVE OTHERS V. STATE [REFERRED TO]
AYYADURAI AND OTHERS V. STATE,REP. BY DEPUTY SUPERINTENDENT OF POLICE [REFERRED TO]
D. THAMODARAN V. KANDASAMY AND ANOTHER [REFERRED TO]
MD. SAJJAD ALIAS RAJU ALIAS SALIM V. STATE OF WEST BENGAL [REFERRED TO]
YOGESH SINGH V. MAHABEER SINGH [REFERRED TO]
VADIVELU THEVAR CHINNIAH SERVAI VS. STATE OF MADRAS [REFERRED TO]
THULIA KALI VS. STATE OF TAMIL NADU [REFERRED TO]
KARNEL SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM BIHARI YADAV VS. STATE OF BIHAR [REFERRED TO]
STATE OF KARNATAKA VS. K YARAPPA REDDY [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [REFERRED TO]
STATE OF UTTAR PRADESH VS. JAGDEO [REFERRED TO]
STATE OF MADHYA PRADESH VS. MANSINGH [REFERRED TO]
SUNIL KUMAR VS. STATE OF GOVERNMENT OF NCT OF DELHI [REFERRED TO]
TULSHIDAS KANOLKAR VS. STATE OF GOA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHREE KANT SHEKARI [REFERRED TO]
NAMDEO VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM SINGH ALIAS CHHAJU VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BIPIN KUMAR MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
PRITHIPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
DAYAL SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
KARUNAKARAN VS. STATE [REFERRED TO]
HEMA VS. STATE, THR. INSPECTOR OF POLICE [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [REFERRED TO]
IN RE: K. VADIETU AND OTHERS VS. STATE [REFERRED TO]
S.P.S. RATHORE VS. C.B.I. & ANR. [REFERRED TO]
SHAMIM VS. STATE (GNCT OF DELHI) [REFERRED TO]