LAWS(MAD)-2019-1-866

P. RAJASEKAR Vs. PREM EDUCATIONAL TRUST

Decided On January 24, 2019
P. RAJASEKAR Appellant
V/S
Prem Educational Trust Respondents

JUDGEMENT

(1.) These Civil Miscellaneous Appeals have been filed against the order dtd. 24/10/2018 passed in I.A. Nos. 62 and 63 of 2018 in O.S. No. 10 of 2018 on the file of the III Additional District Court, Vellore @ Tirupattur.

(2.) Since the issue involved in the appeals are one and the same and also the parties are one and the same, both the appeals were heard together and disposed of by this common judgment. For the sake of convenience, the parties are referred to as per their array in the suit.

(3.) The appellants are plaintiffs and the respondents are defendants in the suit. The plaintiffs have filed the suit seeking the following reliefs: