REGENT COMPUTRONICS PVT. LTD.

KOMALAM Appellant

V/S

Gracy (Died) Respondents

Referred Judgements :-

ISWAR BHAI C. PATEL @ BACHU BHAI PATEL V. HARIHAR BEHERA AND ANOTHER [REFERRED TO]
VIDHYADHAR V. MANKIKRAO AND ANOTHER [REFERRED TO]
T. ANJANAPPA AND OTHERS V. SOMALINGAPPA AND ANOTHER [REFERRED TO]
S.K. KOMARASAMY GOUNDER V. SOUNDARI AND OTHERS [REFERRED TO]
MUNIR AHMAD AND OTHERS V. STATE OF RAJASTHAN [REFERRED TO]
JANKI VASHDEO BHOJWANI VS. INDUSIND BANK LTD [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
GURUDWARA SAHIB VS. GRAM PANCHAYAT VILLAGE SIRTHALA [REFERRED TO]
DHARAMPAL (DEAD) VS. PUNJAB WAKF BOARD [REFERRED TO]
THIRUGNANASAMBANDAM VS. KANNAN [REFERRED TO]

JUDGEMENT

(1.) In this second appeal, challenge is made to the Judgment and Decree, dtd. 22/12/2014, passed in A.S. No. 6 of 2014, on the file of the II Additional Subordinate Court, Nagercoil, confirming the Judgment, Decree, dtd. 31/10/2013, passed in O.S. No. 705 of 2008, on the file of the II Additional District Munsif Court, Nagercoil.

(2.) The second appeal has been admitted on the following substantial questions of law:

(3.) For the sake of convenience, the parties are referred to as per their rankings in the Trial Court.

Click here to view full judgment.

KOMALAM Vs. GRACY (DIED)

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address