(1.) For the sake of convenience, the parties are referred to by their name.
(2.) The facts in brief leading to the institution of this criminal revision are as under:
(3.) Heard Mr. R. Sankarasubbu, learned counsel for Sabarinathan and Mr.V.K.Rajagopalan, learned counsel for Ramya.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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