LAWS(MAD)-2019-9-491

R. ILAYARAJA Vs. STATE

Decided On September 09, 2019
R. Ilayaraja Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Seeking permission to conduct cultural programme at T. Panappakkam Arulmigu Sree Periyayi Aman Temple Kumbabishekam Festival at Tirukoilur Taluk, Villupuram District on 16.09.2019, the petitioner made a representation dated 30.08.2019 to the respondent. As the same has not been considered, the present criminal original petition has been filed.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) Learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.