REGENT COMPUTRONICS PVT. LTD.

D RAJAMANICKAM; T ARIVAZHAGAN; T MOORTHI Appellant

V/S

M PASUPATHIAMMAL; DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER; TAHSILDAR; S AROCKIYAM; K BALU; SUNDARI; K GOPALAKRISHNAN; M MAYILSAMY; M BHAVANI Respondents

Referred Judgements :-

VISHWAS FOOTWEAR COMPANY LTD VS. DISTRICT COLLECTOR KANCHEEPURAM [REFERRED TO]

JUDGEMENT

(1.) This Writ appeal is filed against the order made in W.P.(MD) No.2614 of 2010 dated 20.12.2013 by the Learned Single Judge of this Court.

(2.) The respondents 4, 6 and 7 in WP(MD) No.2614 of 2010 are the appellants in this writ appeal.

(3.) Brief facts, which are necessary for the disposal of the writ appeal, are as follows :

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D RAJAMANICKAMMOORTHI Vs. M PASUPATHIAMMALBHAVANI

Referred Judgements :-

JUDGEMENT

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