LAWS(MAD)-2019-1-332

TVL.R K MOTORS Vs. STATE TAX OFFICER

Decided On January 24, 2019
Tvl.R K Motors Appellant
V/S
State Tax Officer Respondents

JUDGEMENT

(1.) Heard the learned counsel appearing for the writ petitioner and the learned Additional Government Pleader appearing for the respondent.

(2.) Mr.A.Valivittan, DCTO (Sattur Road) Roving Squad, O/o.The Assistant Commissioner (ST) (Enforcement), Virudhunagar is present and assisted this Court today.

(3.) By consent of both parties, this writ petition is taken up for disposal at the stage of admission itself.